Section 22(2) in The Punjab Livestock and Birds Diseases Act, 1948
(2)The Veterinary Surgeon shall cause a copy of such order, in the vernacular of the locality, to be exhibited prominently in the infected place, and he shall deliver copies at the office of the local authority, or to the nearest station master of the railway administration, or to the officer-in- charge of the air-field as the case may be and shall also send a copy to the nearest police station; and he shall report his action forthwith to the authority prescribed by the [State] Government in this behalf.
