Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13] [Entire Act] State of Haryana - Subsection Section 13(b) in Haryana Murrah Buffalo and Other Milch Animal Breed Rules, 2002 (b)any of the powers vested by the Act or by the rules in any officer of the Board to any other officer or committee thereof;
