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State of Haryana - Section

Section 13 in Haryana Murrah Buffalo and Other Milch Animal Breed Rules, 2002

13. Delegation. Section 17.

- The Board may be regulations made under the Act delegate -
(a)any of its powers, except the powers to make regulations, to any officer or committee of the Board; or
(b)any of the powers vested by the Act or by the rules in any officer of the Board to any other officer or committee thereof;
and the officer or committee to whom such delegation is made shall also exercise such powers subject to such restrictions and conditions as may be specified by the Board :Provided that the powers vested by the Act or by rules in the Chairman or the Managing Director cannot be delegated to any other officer or committee of the Board without the prior approval of the Government.