Section 8 in Bengal Trade Union Regulations, 1927

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Bengal Presidency - Section

Section 8 in Bengal Trade Union Regulations, 1927

8. We have been duly authorised to make this application by [***] [State here whether the authority was given by a resolution of a general meeting of the union, or, if not, in what other way it was given.]

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(9)[. When declaration from the office-bearers of the trade union that they had given their consent to their being elected as such office-bearers is given in Schedule IV.] [Vide notification No. 1742 IR/IR/IR-7/62, dated the 12th May, 1962. ]ToThe Registrar of Trade Unions, Bengal.

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Bengal Presidency - Section

Section 8 in Bengal Trade Union Regulations, 1927

8. We have been duly authorised to make this application by [***] [State here whether the authority was given by a resolution of a general meeting of the union, or, if not, in what other way it was given.]