Section 8(9) in Bengal Trade Union Regulations, 1927
(9)[. When declaration from the office-bearers of the trade union that they had given their consent to their being elected as such office-bearers is given in Schedule IV.] [Vide notification No. 1742 IR/IR/IR-7/62, dated the 12th May, 1962. ]ToThe Registrar of Trade Unions, Bengal.
