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State of Jammu-Kashmir - Section

Section 13 in The Jammu and Kashmir State Finance Commission Act, 2006

13. Report of the Commission.

(1)The Commission shall submit its report to the Government within the time prescribed.
(2)The report of the Commission shall cover the period of five years (11th Five Year Plan) commencing on 1st April, 2007.Chapter-IV Finance, Accounts and Audit