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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 13(2) in The Jammu and Kashmir State Finance Commission Act, 2006

(2)The report of the Commission shall cover the period of five years (11th Five Year Plan) commencing on 1st April, 2007.Chapter-IV Finance, Accounts and Audit