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[Cites 0, Cited by 0] [Section 28(3)] [Section 28] [Entire Act]

State of Kerala - Subsection

Section 28(3)(ix) in Kerala Veterinary and Animal Sciences University Act, 2010

(ix)to exercise such other powers and perform such other functions as may be conferred or assigned to it by or under the provisions of this Act, Statutes, Ordinances and Regulations;