Section 28(3) in Kerala Veterinary and Animal Sciences University Act, 2010
(3)Without prejudice to the generality of the provisions of sub-section (1), the Academic Council shall exercise and perform the following powers and functions, namely:-(i)to advise the Board of Management and Vice-Chancellor on all academic matters including the control and management of libraries;(ii)to make recommendations for the institution of Professorships, Associate Professorships, Assistant Professorships and other posts including posts in research and extension education and in regard to the duties thereof;(iii)to make recommendations for the constitution or reconstitution of department or faculties of teaching, research and extension education;(iv)to make regulations regarding admission of students to the Universities and determine the number of students to be admitted;(v)to make "regulations relating to the courses of study leading to degrees, diplomas and certificates;(vi)to make regulations relating to the conduct of examinations and to maintain and improve standard of education;(vii)to make recommendations to the Board regarding conferment of honorary degree;(viii)to make recommendations regarding the qualifications to be prescribed for teachers in the University;(ix)to exercise such other powers and perform such other functions as may be conferred or assigned to it by or under the provisions of this Act, Statutes, Ordinances and Regulations;
