Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Rajasthan - Section

Section 5A in The Rajasthan Land Reforms and Resumption of Jagirs Rules, 1954

5A. Details of area to be given in exchange:-

(a)Name of the Project.
(b)Name of village/villages ............... Tehsil ...................................... District ..............
(c)Area Irrigated.
(d)Area unirrigated.