Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5A] [Entire Act] State of Rajasthan - Subsection Section 5A(b) in The Rajasthan Land Reforms and Resumption of Jagirs Rules, 1954 (b)Name of village/villages ............... Tehsil ...................................... District ..............
