Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 31(1)] [Section 31] [Entire Act] State of Andhra Pradesh - Subsection Section 31(1)(iv) in Andhra Pradesh Bio-fertilisers (Monitoring and Quality Control), Act, 2006 (iv)obstructs a Bio-fertiliser inspector in the exercise of his powers of charge of this Act,-