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[Cites 0, Cited by 0] [Section 3(5)] [Section 3] [Entire Act]

State of Andhra Pradesh - Subsection

Section 3(5)(iii) in Andhra Pradesh Common Entrance Test for entry into Engineering, Pharmacy, Agriculture, Medical, Dental and Pharm. D Course Rules, 2011

(iii)[] [Renumbered '(ii)' by Notification No. G.O.Ms. No. 28, dated 10.5.2013 (w.e.f. 28.7.2011).] Candidates should have completed 17 years of age as on 31st December of the year of admission.