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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Andhra Pradesh - Subsection

Section 3(5) in Andhra Pradesh Common Entrance Test for entry into Engineering, Pharmacy, Agriculture, Medical, Dental and Pharm. D Course Rules, 2011

(5)For MBBS/BDS/BAMS/BHMS/BNYS Courses:
(i)Candidates should have passed or appeared for the final year of the Intermediate Examination (10+2 pattern) with Physics, Chemistry and Biology as optional which shall include a practical test in these subjects, OR any examination (10+2 pattern) with Physics, Chemistry and Biology [/Bio-Technology] [Inserted by Notification No. G.O.Ms. No. 28, dated 10.5.2013 (w.e.f. 28.7.2011).] including practical test in each of these subjects, recognized as equivalent to Intermediate by the University or by the Board of Intermediate Education.
(ii)[ Candidate should obtain at least 50% of marks (40% in case of candidates belonging to reserved category and 45% in respect of candidates with locomotory disability of lower limbs) in the subjects specified taken together at 10+2.] [Inserted by Notification No. G.O.Ms. No. 28, dated 10.5.2013 (w.e.f. 28.7.2011).]
(iii)[] [Renumbered '(ii)' by Notification No. G.O.Ms. No. 28, dated 10.5.2013 (w.e.f. 28.7.2011).] Candidates should have completed 17 years of age as on 31st December of the year of admission.