Himachal Pradesh High Court
M/S Vardhaman Ispat Udyog vs . Hpseb Ltd. on 16 September, 2023
Author: Tarlok Singh Chauhan
Bench: Tarlok Singh Chauhan
M/s Vardhaman Ispat Udyog vs. HPSEB Ltd.
CMPMO No. 449 of 2023 16.09.2023 Present: Mr. Shrawan Dogra, Sr. Advocate with Mr. Manik .
Sethi, Advocate, for the petitioner.
Ms. Sunita Sharma, Sr. Advocate with Mr. Dhananjay Sharma, Advocate, for respondent No. 1.
Ms. Lalita Sharma, Advocate, for respondent No. 2.
Learned counsel for respondent No. 1 prays for and of is granted a week's time to file reply on behalf of respondent No. 1.
rt List on 06.10.2023.
(Tarlok Singh Chauhan) Judge 16th September, 2023 (Sanjeev) ::: Downloaded on - 16/09/2023 20:36:37 :::CIS