Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] Union of India - Subsection Section 2(ia) in Homoeopathy (Degree Course) Regulations, 1983 (ia)[ "Clinical work" means case taking and treatment of patients in the hospital;] [12-4/2000-CCH (Part-I) dated the 13th June, 2005.]
