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Union of India - Section

Section 2 in Homoeopathy (Degree Course) Regulations, 1983

2. Definitions.

- In these regulations, unless the context otherwise requires:-
(i)"Act" means the Homoeopathy Central Council Act, 1973 (59 of 1973);
(ia)[ "Clinical work" means case taking and treatment of patients in the hospital;] [12-4/2000-CCH (Part-I) dated the 13th June, 2005.]
(ii)"Courses" means the course of study in Homoeopathy, namely:-
(a)D.H.M.S. (Diploma in Homoeopathic Medicine and Surgery) and
(b)B.H.M.S. (Bachelor of Homoeopathic Medicine and Surgery) Course;
(iia)"Demonstration" means an educational activity conducted to explain by way of experimentation to show practically or clinically, the process of explaining whatever taught in the class;
(iii)"Diploma" means a Diploma in Homoeopathy as defined in clause (iii) of regulation 2 of the Homoeopathy (Diploma Course) Regulations, 1983;
(iv)"Degree" means a Degree in Homoeopathy provided in regulation 3 of these Regulations or a Degree as defined in clause (iv) of regulation 2 of the Homoeopathy (Graded Degree Course) Regulations, 1983.
(v)[ "Homoeopathic College" means a Homoeopathic College affiliated to a University and recognized by the Central Government;] [12-13/87-CCH (Part II) dated the 24th September, 2003; and.]
(vi)"Inspector" means a Medical Inspector appointed under sub-section (i) of section 17 of the Act;
(via)[ "Local Body" means the development authority, municipal committee, municipal corporation and panchayat;] [12-4/2000-CCH (Part-I) dated the 13th June, 2005.]
(vii)"President" means the President of the Central Council;
(viia)[ "Seminar" means a session or sessions of discussion on a particular topic or topics related to the course involving interaction amongst the teaching faculty and the students;] [12-4/2000-CCH (Part-I) dated the 13th June, 2005.]
(viii)"Second Schedule" and "Third Schedule" means the Second Schedule and Third Schedule respectively of the Act;
(ix)"Syllabus" and "Curriculum" means the Syllabus and Curriculum for different courses of study as specified by the Central Council under these Regulations, the Homoeopathy (Diploma Course) Regulations, 1983 and the Homoeopathy (Graded Degree Course) Regulations, 1983;
(x)[ "Teaching experience" means teaching experience in the subject concerned in a Homoeopathic College and include s teaching experience in the subjects of Medicine, Surgery, Obstetrics and Gynaecology, gained in the Medical Colleges recognised by the Central Government;] [12-13/87-CCH (Part II) dated the 24th September, 2003; and.]
(xa)[ "Tutorial" means a regular meeting in which a teacher and a small group of students discuss a topic as a part of the course;] [12-4/2000-CCH (Part-I) dated the 13th June, 2005.]
(xi)"Visitor" means a Visitor appointed under sub- section (1) of Section 18 of the Act;
(xii)[ "Post Graduation in Homoeopathy" means a Post Graduate qualification in Homoeopathy recognised as per the provisions of the Act.] [12-13/87-CCH (Part II) dated the 24th September, 2003; and]
Part-II Courses of Study