Himachal Pradesh High Court
Indira Devi & Ors. vs . Chandu Ram & Ors. on 27 March, 2023
Author: Sushil Kukreja
Bench: Sushil Kukreja
Indira Devi & Ors. Vs. Chandu Ram & Ors.
FAO No. 4195/2013.
27.03.2023 Present: Ms. Dhanwanti, Advocate, vice Mr. Sanjay Bhardwaj, Advocate, for the appellants.
Mr. Pavinder, Advocate, vice Mr. D.K. Kaushal, Advocate, for respondents No. 1 and 2.
Mr. Jagdish Thakur, Advocate, for respondent No. 3.
Learned vice counsel for the appellants prays for an adjournment on the ground that her file is misplaced.
As prayed, list after six weeks.
( Sushil Kukreja ) Judge 27th March, 2023 (raman) ::: Downloaded on - 27/03/2023 20:37:05 :::CIS