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State of Bihar - Section

Section 8 in Labour Enforcement Officer Recruitment Rules, 1990

8.

Structure of the Promotion Committee, if such Committee, exists in the department -
(i)Commissioner of Labour Bihar - Chairperson.
(ii)Director, Agriculture, Labour, Bihar - Member and co-ordinator.
(iii)Deputy Labour Commissioner (Headquarter) - Member.
(iv)Joint Labour Commissioner/Deputy Labour Commissioner belonging to Scheduled Caste/Scheduled Tribe posted at Headquarter.
(v)Member, Nominated by Personnel department as the representative of Scheduled Caste/Scheduled Tribe.
(vi)A member of Minority Community.