Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8] [Entire Act] State of Bihar - Subsection Section 8(iv) in Labour Enforcement Officer Recruitment Rules, 1990 (iv)Joint Labour Commissioner/Deputy Labour Commissioner belonging to Scheduled Caste/Scheduled Tribe posted at Headquarter.
