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[Cites 1, Cited by 2]

Calcutta High Court (Appellete Side)

Madhumita Mondal vs The W. B. Central School Service ... on 3 December, 2021

Author: Abhijit Gangopadhyay

Bench: Abhijit Gangopadhyay

03.12.

g.b. 2021 WPA 18352 of 2019 Ct. No.17 73 With IA No: CAN/1/2020 Madhumita Mondal Vs. The W. B. Central School Service Commission & Anr.

Mr. Kamalesh Bhattacharyya Mr. Aninda Bhattacharya .......For the Petitioner Dr. S. K. Patra Mr. K. K. Bandyopadhyay ........For the S. S. C. Pursuant to the direction given by this court the School Service Commission has filed one affidavit- in-opposition affirmed on 10th March, 2021 which was also served upon the petitioner in the month of March, 2021 as has been submitted by Dr. Patra, learned advocate for the School Service Commission.

Mr. Bhattacharyya, learned advocate appearing for the petitioner submits that this is a transferred brief and some more time is required to give reply to this affidavit-in-opposition.

I extend the time to file affidavit-in-reply by two weeks from date.

This matter now has taken the colour of a hearing matter and the matter may be mentioned by the petitioner before the Hearing Bench. 2 (Abhijit Gangopadhyay, J.)