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[Cites 0, Cited by 0] [Section 320] [Entire Act]

State of Uttar Pradesh - Subsection

Section 320(2) in The U.P. Zamindari Abolition and Land Reforms Act, 1950

(2)The Compensation Officers and the Rehabilitation Grants Officers shall exercise the powers and perform the duties conferred or imposed upon them by or under this Act or the rules framed thereunder.