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State of Assam - Section

Section 51 in Assam Opium Rules

51. Import of poppy-heads.

(a)The Commissioner may grant passes for the import of poppy-heads to any person engaged in medical or veterinary practice of ruse in such practice. Such passes will be in such form as the Commissioner may order.
(b)A fee of Rs. 3 shall be charged for every such pass.
(c)A pass-holder for the import of poppy-heads shall observe the terms of his pass and shall keep an accurate account of their use in his practice.