Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 51] [Entire Act] State of Assam - Subsection Section 51(a) in Assam Opium Rules (a)The Commissioner may grant passes for the import of poppy-heads to any person engaged in medical or veterinary practice of ruse in such practice. Such passes will be in such form as the Commissioner may order.
