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[Section 178]
[Entire Act]
State of Odisha - Subsection
Section 178(1) in The Orissa Motor Vehicles Rules, 1993
| (A) | Uniform to be worn | Officer with Designation |
| (i) | (a)Khaki peaked cap or khaki turban with a badge as specifiedin the Fifth Schedule. | Additional Commissioner Transport (Enforcement) AssistantTransport Commissioner (Enforcement) and Inspector of MotorVehicles. |
| (b) Khaki hat beret or turban with the above monogram. | Traffic Inspector, Traffic Sub-Inspector and Junior Inspectorof Motor Vehicles. | |
| (ii) | Coat (open collar) or bush shirt all in Khaki of policepattern. | All Officers |
| (iii) | Shirts or trousers of police pattern in Khaki colour. | All Officers |
| (iv) | Cross belt of the police pattern of dark brown leather withsilver fittings. | All Officers |
| (v) | Blue tie | Additional Transport Commissioner (Enforcement) AssistantTransport Commissioner (Enforcement) and Inspector of MotorVehicles |
| (vi) | Whistle and blue whistle Cord | All Officers |
| (vii) | Khaki stockings of socks | All Officers |
| (viii) | Brown shoes | All Officers |
| (ix) | Silver, slated button as prescribed in the Fifth Schedule. | All Officers |
| (B) | Badges to be worn | |
| (i) | The State Emblem | (i) Additional Commissioner Transport (Enforcement). |
| (ii) | If a Deputy Superintendent of Police or a Inspector of MotorVehicles of five years or more of service Three Stars. | (ii) Assistant Transport Commissioner (Enforcement) andInspector of Motor Vehicles. |
| If a Deputy Superintendent of Police or an Inspector of MotorVehicles between two to five years of service-Two Stars. | ||
| If a Deputy Superintendent of Police or an Inspector of MotorVehicles of less than two years of service-One Star. | ||
| (iii) | Three Stars with a blue ribbon | Traffic Inspector or Junior Inspector of Motor Vehicles. |
| (iv) | Two Stars with a blue ribbon | Traffic Sub-Inspector |