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[Cites 0, Cited by 0] [Section 49] [Entire Act]

State of Chattisgarh - Subsection

Section 49(1) in Chhattisgarh Kamdhenu Vishwavidyalaya Adhiniyam, 2011

(1)The Indira Gandhi Krishi Vishwavidyalaya shall, out of its funds as on the commencement of this Adhiniyam, pay to the Vishwavidyalaya such amount as the Government may, in consultation with the Indira Gandhi Kristii Vishwavidyalaya and Chhattisgarh Kamdhenu Vishwavidyalaya by an order specify.