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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Goa - Subsection

Section 1(2) in The Goa, Housing Board Act, 1968

(2)It extends to the whole of the [State of Goa] [Substituted in place of word 'Union Territory of Goa, Daman & Diu' by Amendment Act 32 of 2001.].