(1)This Act may be called the Goa [* * *] [The words & letters 'Daman & Diu' omitted by Amendment Act 32 of 2001] Housing Board Act, 1968.(2)It extends to the whole of the [State of Goa] [Substituted in place of word 'Union Territory of Goa, Daman & Diu' by Amendment Act 32 of 2001.].(3)It shall come into force on such date as the Government may, by notification in the Official Gazette, appoint.
