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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Haryana - Subsection

Section 1(3) in The Punjab Special Powers (Press) Act, 1956

(3)It shall come into force at once [in principle terrotories and 3rd April 1957 in transferred territories] [Added by Haryana Adoption of Laws Order 1968.].