Section 1 in The Punjab Special Powers (Press) Act, 1956
1. Short title, extent and commencement.
(1)This Act may be called the Punjab Special Powers (Press) Act, 1956.(2)It extends to the State of [Haryana] [Substitued by Haryana Adoption of Laws Order 1968.].(3)It shall come into force at once [in principle terrotories and 3rd April 1957 in transferred territories] [Added by Haryana Adoption of Laws Order 1968.].
