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[Cites 0, Cited by 0] [Section 85] [Entire Act]

State of Uttar Pradesh - Subsection

Section 85(a) in U.P. Revenue Code (Amendment) Act, 2016

(a)in Hindi version, in the marginal heading, for the words ^^Hkw/kkjd dk mRrjkf/kdkjh the words ^^Hkw/kkjd dk mRrjkf/kdkj shall be substituted;