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[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of Goa - Subsection

Section 21(4) in The Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975

(4)The Head of the secondary/higher secondary school concerned shall submit with the applications, a statement in the form specified by the Board giving such information in respect of each candidate as may be required by the Board. The Head of the secondary/higher secondary school shall also attach a certificate to each of the application certifying the grades obtained by the candidate in the school assessment based subjects offered by him/her.