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State of Goa - Section

Section 21 in The Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975

21. Application for admission to examination.

(1)The Board shall specify and inform the schedule for submission of application forms for admission to each examination at least four months prior to the commencement of examination.
(2)The students who fulfill the eligibility conditions and who complete the studies specified for final standard shall submit their applications to the Secretary of the Board through the Head of the school in case of regular candidates and directly to the office of the Board in case of private candidates. They shall adhere to the specified time schedule and submit their applications with specified fees and relevant documents:Provided further that it shall be competent for the Chairman to accept a late application, without additional fees, even after the dates specified in the above clause, in genuine cases duly recommended by the Heads of Institutions.
(3)The applications which has not been so submitted or is not complete in every respect shall not be accepted.
(4)The Head of the secondary/higher secondary school concerned shall submit with the applications, a statement in the form specified by the Board giving such information in respect of each candidate as may be required by the Board. The Head of the secondary/higher secondary school shall also attach a certificate to each of the application certifying the grades obtained by the candidate in the school assessment based subjects offered by him/her.
(5)The Head of the secondary/higher secondary school shall certify that the particulars given in the consolidated statement and the abridge lists, tally with the school records.