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Himachal Pradesh High Court

Sanjay Kumar vs . Vijay Kumar & Ors. A/W Connected on 24 August, 2022

Author: Satyen Vaidya

Bench: Satyen Vaidya

Sanjay Kumar vs. Vijay Kumar & Ors. A/w connected matter .

Cr. R. No. 141 of 2009 & Cr. R. 91 of 2009.

24.08.2022 Present: Mr. Ajay Thakur, Advocate, vice Mr. Atharv Sharma, Advocate, for the petitioner in Cr. R. No. 141 of 2009.

Mr. Rajesh Mandhotra, Advocate, for petitioner(s)in Cr. R. No. 91 of 2009 and for the respondent(s) in Cr. R. No. 141 of 2009.

Mr. R.P. Singh, Deputy Advocate General, for rthe respondent-State.

At the request of learned counsel for the respondent(s) Cr. R. No. 141 of 2009, list on 12 th October, 2022.

(Satyen Vaidya) Judge.

24th August, 2022.

(jai) ::: Downloaded on - 24/08/2022 20:04:36 :::CIS