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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Bihar - Subsection

Section 7(5) in Bihar Agricultural University Act, 2010

(5)to institute courses of study and hold examinations and confer degree, diploma, certificates and other academic distinctions on persons who have:-
(i)pursued courses of study as prescribed, and
(ii)carried out research in the University or institution recognized in this behalf by the University as may be prescribed;