Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7(5)] [Section 7] [Entire Act] State of Bihar - Subsection Section 7(5)(ii) in Bihar Agricultural University Act, 2010 (ii)carried out research in the University or institution recognized in this behalf by the University as may be prescribed;