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[Cites 0, Cited by 0] [Section 2(120)] [Section 2] [Entire Act]

State of Assam - Subsection

Section 2(120)(c) in Assam Notified Urban Areas (Other than Guwahati) Building Rules, 2014

(c)conversion of a dwelling house or a part thereof into a shop, warehouse or factory or vice-versa, and;