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[Cites 0, Cited by 0] [Section 79(1)] [Section 79] [Entire Act]

State of Rajasthan - Subsection

Section 79(1)(g) in Rajasthan Transparency in Public Procurement Rules, 2013

(g)in the case of empanelment, the terms and conditions of the empanelment and a copy of the agreement, if any;