Madhya Pradesh High Court
Pramod Singh vs The State Of Madhya Pradesh on 25 March, 2021
Author: Gurpal Singh Ahluwalia
Bench: Gurpal Singh Ahluwalia
1 WP-15638-2020 The High Court Of Madhya Pradesh WP-15638-2020 (PRAMOD SINGH Vs THE STATE OF MADHYA PRADESH AND OTHERS) 6 Gwalior, Dated : 25-03-2021 None for the parties. The Advocates are reported to be abstaining from work. Accordingly, the case is adjourned. List after one week.
(G.S. AHLUWALIA) JUDGE PjS/-
PRINCEE BARAIYA 2021.03.25 17:51:16 -07'00'