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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

NCT Delhi - Subsection

Section 2(1)(i) in The Najafgarh Marketing Committee Bye-Laws, 2004

(i)"office of the Committee" means the head office including the branch office of the Committee as may be specified by the Committee from time-to-time;