Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 26A] [Entire Act] State of West Bengal - Subsection Section 26A(2) in The West Bengal Primary Education Act, 1973 (2)The President shall be the Chairman of the Recognition Committee and the Secretary to the Board shall be the Secretary to the said Committee.