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State of West Bengal - Section

Section 26A in The West Bengal Primary Education Act, 1973

26A. [ Recognition Committee. [Sections 26A and 26B inserted by W.B. Act 6 of 2002.]

(1)The Recognition Committee shall consist of the following members, namely :-
(a)the President;
(b)the Director or his nominee not below the rank of a Deputy Director of School Education;
(c)the President of the West Bengal Board of Secondary Education;
(d)two persons to be selected by the Board from amongst the members referred to in clauses (c) and (j) of section 4.
(2)The President shall be the Chairman of the Recognition Committee and the Secretary to the Board shall be the Secretary to the said Committee.
(3)It shall be the duty of the Recognition Committee to advise the Board on all matters concerning the recognition of the Primary Teachers' Training Institutes as per regulations.