Section 34 in The Central Electricity Regulatory Commission (Open Access in Inter-State Transmission) Regulations, 2004
34.
All transmission licensees shall declare current long-term customers using their system (including self-use and use by unbundled agencies which were previously integrated) with details thereof either on their own website or on the website of the Regional Load Despatch Centre or the State Load Despatch Centre concerned, within 180 days.Note. - This list shall be updated as and when change in status taken place.
