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[Cites 0, Cited by 0] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(c) in The Petroleum and Natural Gas Regulatory Board (Technical Standards and Specifications including Safety Standards for City or Local Natural Gas Distribution Networks) Regulations, 2008

(c)The critical components of the system as identified by the Board for such existing networks shall be complied with these regulations within a period specified at Appendix-I and the authorized entity shall maintain the integrity of the existing system at all times; and