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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Madhya Pradesh - Subsection

Section 16(2) in The M.P. Krishi Upaj Mandi (Mandi Nidhi Lekha Tatha Rajya Vipnan Sewa Kl Gathan Kl Riti Tatha Anya Vishaya) Niyam, 1980

(2)A Market Committee may incur expenditure towards preparation of address to the Governor, or a Minister of an amount not exceeding rupees one hundred :Provided that no charges shall be incurred on entertaining any Minister or any other V.l.P. or on the purchase of any casket for the presentation of address to him.