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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Tamilnadu - Subsection

Section 14(2) in Tamil Nadu Co-operative Societies Rules, 1988

(2)The Registrar may categorise any class of societies with reference to the composition of their membership or the nature of business transacted by them or the articles handled by them or any other similar consideration.