Section 7 in Rajasthan Conditions of Detention (Foreigners Act) Order, 1966
7. Searches.
(1)Every detenu and his ward or cell shall be searched thoroughly by the Superintendent not less than once a week and the result of the searches shall be noted in the Jailor's note-book.(2)The detenus shall be searched before and after interviews and at any other time, if the Superintendent considers it necessary.(3)If the detenu is a lady, she should be searched by a lady warder.(4)In conducting the searches of detenus, privacy shall be observed and care shall be taken to avoid humiliation.
