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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Rajasthan - Subsection

Section 7(1) in Rajasthan Conditions of Detention (Foreigners Act) Order, 1966

(1)Every detenu and his ward or cell shall be searched thoroughly by the Superintendent not less than once a week and the result of the searches shall be noted in the Jailor's note-book.