Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1A] [Entire Act] State of Punjab - Subsection Section 1A(b) in Punjab Intoxicants Licence and Sales Orders, 1956 (b)any officer of the Central or State Government while acting in the due discharging of his official duties;
