Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Jharkhand - Section Section 79 in Jharkhand Building Byelaws 2016 79. Compounding amount. - 79.1 At least 50% of the compounding amount shall be utilized for development of public utility services and protection of heritage sites and structures.
